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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

10. Conflict of interest to disqualify members.

- Before appointing a person to be the Chairperson and Member of the Commission, the Government shall satisfy itself that the person will have no such financial or other interest as is likely to affect pre-judicially his functions as a Chairperson and member of the Commission.