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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(e) in Abhilashi University (Establishment And Regulation) Act, 2014

(e)the conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators;