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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(4)(iii) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(iii)a provision requiring the submission of every proposal for the revision of pay scale and rate of allowances of the officers, teachers, and other persons employed by the University to the State Government for the sanction.