Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(3) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(3)Until the nomination of members referred to in section 5 is made, the State Government shall appoint such members from amongst the persons qualified for nomination under clause (c) of section 5.