Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(j) in Tamil Nadu State Council for Higher Education Act, 1992

(j)one member nominated by the Government from among industrialists of high repute who have contributed to the cause of higher education;