Delhi High Court - Orders
M/S Deora Cable Natworks vs Den Network Ltd on 1 November, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14182/2023 & CM APPL. 56130/2023
M/S DEORA CABLE NATWORKS ..... Petitioner
Through: Mr. Vikram Singh, Mr. Rakesh
Pandit, Advs.
versus
DEN NETWORK LTD ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.11.2023 Arguments heard.
Judgment reserved.
SUBRAMONIUM PRASAD, J NOVEMBER 1, 2023 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 00:09:10