Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(6) in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991 (6)The auctioning authority shall announce at the commencement of the auction, the number of tenders received for a particular shop or group of shops.
