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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Inder Singh Parmar on 11 December, 2018

                                                       1                                  WA-1647-2018
                               The High Court Of Madhya Pradesh
                                          WA-1647-2018
                                    (THE STATE OF MADHYA PRADESH Vs INDER SINGH PARMAR)

                      1
                      Jabalpur, Dated : 11-12-2018
                           Shri Shivendra Pandey, Government Advocate for the
                     appellant/State.
                          Shri Kabeer Paul, counsel for the respondents.

Learned counsel for the respondents prays for and is granted two weeks' time to file reply to I.A. No. 13635/2018 (Application for condonation of delay).




                             (S.K. SETH)                                (VIJAY KUMAR SHUKLA)
                           CHIEF JUSTICE                                         JUDGE


                     rao




Digitally signed by SATYA SAI RAO
Date: 13/12/2018 11:17:36