Madhya Pradesh High Court
The State Of Madhya Pradesh vs Inder Singh Parmar on 11 December, 2018
1 WA-1647-2018
The High Court Of Madhya Pradesh
WA-1647-2018
(THE STATE OF MADHYA PRADESH Vs INDER SINGH PARMAR)
1
Jabalpur, Dated : 11-12-2018
Shri Shivendra Pandey, Government Advocate for the
appellant/State.
Shri Kabeer Paul, counsel for the respondents.
Learned counsel for the respondents prays for and is granted two weeks' time to file reply to I.A. No. 13635/2018 (Application for condonation of delay).
(S.K. SETH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
rao
Digitally signed by SATYA SAI RAO
Date: 13/12/2018 11:17:36