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State of Andhra Pradesh - Section

Section 150 in Andhra Pradesh Rules Under the Registration Act, 1908

150.

The oath or affirmation to be made before a Registering Officer by a deponent shall at his option be in any of the following forms:A"The evidence which 1 shall give shall be the truth, the whole truth, and nothing but the truth. So help me God".B"I solemnly affirm in the presence of Almighty God that what I shall state shall be the truth, the whole truth, and nothing but the truth".C"I affirm that what I shall state shall be the truth, the whole truth and nothing but the truth".