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State of Madhya Pradesh - Section

Section 38 in The M.P. Extension of Laws Act, 1958

38. The Central Provinces Protection of Debtors Act, 1937 (IV of 1937)

Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to and shall be in force in the whole of Madhya Pradesh."