Calcutta High Court (Appellete Side)
Tarkeshwar Giri vs Union Of India & Ors Opposite Party on 14 March, 2011
Author: Pratap Kumar Ray
Bench: Pratap Kumar Ray
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. MAT/205 of 2011
In the matter of TARKESHWAR GIRI Petitioner
versus
UNION OF INDIA & ORS Opposite Party
For Petitioner : ACHIN KR. MAJUMDER
For Respondent :
BEFORE : Hon'ble JUSTICE PRATAP KUMAR RAY Hon'ble JUSTICE MRINAL KANTI SINHA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 14/03/11