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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1) in The West Bengal Special Economic Zone Act, 2003.

(1)The State Government may, by notification, nominate such officers, as it may think fit, to assist the Development Commissioner for effectively carrying out the powers and functions conferred on him by or under this Act.