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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(3)Subject to rules, if any, made under sub-section (3)of section 12,the Chairman shall have full powers in the matters of appointment, promotion, confirmation, transfer and termination of services of the officers and employees of the Board, except in the case of the officers and employees the maximum stage of whose pay-scale exceeds [Rs.2,600/-] [Substituted vide Notification No. G.S.R. 30/C.A.6/74/S.64/68, the 25th March, 1988.]. For officers whose maximum stage of pay-scale exceeds [Rs.2,600/-] [Substituted vide Notification No. G.S.R. 30/C.A.6/74/S.64/68, the 25th March, 1988] all such powers shall vest in the Board.