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State of Rajasthan - Section

Section 49 in The Rajasthan Municipalities Accounts Rules, 1963

49. Sale of articles or forms.

- When any articles or forms are sold to the public or used on works done for private persons, the entry in column 6 of the stock book (form 10) shall clearly indicate to whom the things have been sold or on what particular work they have been used and necessary reference shall be given in column 7 to admit of the recovery or adjustment of the cost being traced to the appropriate account.Note. - In the case of a saleable articles, the rates for their sale as sanctioned by the Board shall be noted at the top of the stock book, book page against the description of the stores or forms. These rates shall also be entered in a schedule to be kept in the Municipal office.