Section 410 in Bihar Board's Miscellaneous Rules, 1958
410. Procedure when carriage is engaged.
- On engagement of the carriage, the civil officer will advance to the owners half the estimated hire for the full journey, and obtain a receipt for the same. To enable the civil officials to make these advances, the indenting officer, when submitting his requisition for carriage, will remit to the civil officers concerned a sum sufficient to cover the amount which the latter will be required to advance. A receipt will be obtained for this advance which will be subject to adjustment.
