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State of Himachal Pradesh - Section

Section 3 in The Himachal Pradesh Land Preservation Act, 1978

3. Notification of areas.

- Whenever it appears to the State Government that it is desirable to provide for the conservation of sub-soil water or the prevention of erosion in any area subject to erosion or likely to become subjected to erosion, the State Government may, by notification published in the Official Gazette, make a direction accordingly.