Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(a) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995 (a)to his account in the other Fund in accordance with the rules of that Fund, if the new post is in another department of the Central Government, or
