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Union of India - Section

Section 242 in Constitution of India, 1950

242. Coorg

[ Repealed by the Constitution (Seventh Amendment) Act, 1956, section 29 and Schedule.][PART IX] [Inserted by the Constitution (Seventy-third Amendment) Act, 1992, Section 2 (w.e.f. 24.4.1993). Earlier PART IX.- The territories in Part D of the First Schedule and other territories not specified in that Schedule was repealed by the Constitution (Seventh Amendment) Act, 1956, Section 29 and Schedule.] THE PANCHAYATS