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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Gujarat - Subsection

Section 95(1)(iv) in Gujarat Public Trusts Act, 2011

(iv)the return showing particulars of the prior permissions sought by the public trusts in the quarter for alienation of trust properties and the details of the decisions taken thereon during the quarter along with the details of the cases pending for granting prior permissions for alienation of trust properties and the reasons therefore;