Orissa High Court
The Chairman And Managing Director vs Sri Rabindranath Sahoo And Others on 21 November, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A.No.375 of 2018
and
W.A. No.400 of 2018 and batch
The Chairman and Managing Director, .... Appellants
ITDC, New Delhi and another
Mr. Narendra Kishore Mishra, Senior Advocate along with
Mr. N.K. Mishra, Advocate
-versus-
Sri Rabindranath Sahoo and others .... Respondents
(In W.A. No.375 of 2018)
Sri Kubera Patra and others
(W.A. No.400 of 2018)
Mrs. Deepali Mohanty and others
(W.A. No.401 of 2018)
Sri Tapan Rout and others
(W.A. No.402 of 2018)
Sri Suka Biranchinarayan Behera and
others
(W.A. No.403 of 2018)
Sri Gobinda Chandra Mallick and
others
(W.A. No.404 of 2018)
Sri Seril Minz and others
(W.A. No.405 of 2018)
Sri Trilochan Sethi and others
(W.A. No.406 of 2018)
Sri Prasanna Kumar Sarangi and
others
(W.A. No.407 of 2018)
Mrs. Sanjukta Mohanty and others
(W.A. No.408 of 2018)
Sri Ananta Pradhan and others
(W.A. No.409 of 2018)
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Saikh Atikur Rehman and others
(W.A. No.410 of 2018)
Sri Pravat Kumar Mishra and others
(W.A. No.411 of 2018)
Sri Dillip Kumar Biswal and others
(W.A. No.412 of 2018)
Sri Bibhuranjan Mishra and others
(W.A. No.413 of 2018)
Sri Balaram Das and others
(W.A. No.414 of 2018)
Sri E. Jayakrushna Patra and others
(W.A. No.415 of 2018)
Sri Bijay Kumar Sahu and others
(W.A. No.416 of 2018)
Mrs. Sipra Pattnaik and others
(W.A. No.417 of 2018)
Sri Jagadish Prasad Mohanty and
others
(W.A. No.418 of 2018)
Sri Premnath Shukla and others
(W.A. No.419 of 2018)
Mrs. Kananbala Roy Choudhury, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER
Order No. 21.11.2022
12. Hearing is concluded. Judgment is reserved.
(Dr. S. Muralidhar) Chief Justice (M.S. Raman) Judge S.K. Guin