Section 16 in The Central Agricultural University Act, 1992
16. Authorities of the University.
The following shall be the authorities of the University, namely:--(1)the Board;(2)the Academic Council;(3)the Finance Committee;(4)the Research Programme Committee;(5)the Extension Education Advisory Committee;(6)the Board of Studies; and(7)such other authorities as may be prescribed by the Statutes.
