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Bombay High Court

Konkan Railway Corporation Limited ... vs B. T. Patil & Sons Belgaum (Constn) Pvt. ... on 3 September, 2018

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        APPELLATE SIDE CIVIL JURISDICTION

      CIVIL APPLICATION IN CRA NO. 312 OF 2018
                         In
 CIVIL REVISION APPLICATION STAMP NO. 6926 OF 2018

   Konkan Railway Corporation Limited Thr. Its           ....Applicant
   Managing Director
                V/S
   B. T. Patil & Sons Belgaum (constn) Pvt. Ltd.      ....Respondent

Belgaum WITH CIVIL APPLICATION IN CRA NO. 313 OF 2018 In CIVIL REVISION APPLICATION LODGING NO . 6936 OF 2018 Konkan Railway Corporation Limited Thr. Its ....Applicant Managing Director V/S B. T. Patil & Sons Belgaum (constn) Pvt. Ltd. ....Respondent Belgaum CORAM : R.D. DHANUKA, J DATE : 3rd September, 2018 P.C. :

Due to paucity of time Stand Over to 24/09/2018. Ad-interim relief if any to continue till then.
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