Bombay High Court
Konkan Railway Corporation Limited ... vs B. T. Patil & Sons Belgaum (Constn) Pvt. ... on 3 September, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN CRA NO. 312 OF 2018
In
CIVIL REVISION APPLICATION STAMP NO. 6926 OF 2018
Konkan Railway Corporation Limited Thr. Its ....Applicant
Managing Director
V/S
B. T. Patil & Sons Belgaum (constn) Pvt. Ltd. ....Respondent
Belgaum WITH CIVIL APPLICATION IN CRA NO. 313 OF 2018 In CIVIL REVISION APPLICATION LODGING NO . 6936 OF 2018 Konkan Railway Corporation Limited Thr. Its ....Applicant Managing Director V/S B. T. Patil & Sons Belgaum (constn) Pvt. Ltd. ....Respondent Belgaum CORAM : R.D. DHANUKA, J DATE : 3rd September, 2018 P.C. :
Due to paucity of time Stand Over to 24/09/2018. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 03/09/2018 ::: Downloaded on - 05/09/2018 01:48:45 :::