Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Soma Devi & Ors vs . Union Of India & Ors on 10 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Soma Devi & Ors vs. Union of India & Ors CWP No. 3241 of 2016 .

10.11.2022 Present: Mr. Pawan Gautam, Advocate, for the petitioners.

Mr. Balram Sharma, Deputy Solicitor General of India, for the respondents.

Learned counsel for the petitioners prays for an adjournment. Prayer allowed, as not opposed. List on 17th November, 2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10th November, 2022 (himani) ::: Downloaded on - 10/11/2022 20:36:37 :::CIS