Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(1) in The Bodoland Autonomous Council Act, 1993 (1)Save as otherwise provided in this Act, every person whose name is, for the time being, entered in the electoral roll of any constituency shall be entitled to vote in that constituency.
