Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 34 in Punjab Urban Planning and Development Authority (Building) Rules, 1996

34. Material for water connection.

[Section 180(20(i)]. - Every applicant shall procure at his own cost at least a ferrule ISI mark, a stop cock of ISI mark, water meter and surface box if the water meter and surface box is not supplied by the Competent Authority, medium size G.I. pipes and specials to be installed for the ground floor level.