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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Andhra Pradesh - Subsection

Section 93(i) in Andhra Pradesh Rules Under the Registration Act, 1908

(i)When the presentation and admission of execution of a document are made by an agent under a Power of Attorney reference to the authority under which the Agent acts shall be given in the endorsement of admission of execution, the fact that the presenting party is an agent being entered after his signature below the endorsement of presentation.