Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Odisha - Subsection Section 11A(4) in The Orissa Stamp Rules, 1952 (4)The procedure for use of franking machine shall be as may be determined from time to time by the Chief Controlling Revenue Authority.]
