Punjab-Haryana High Court
M/S Ebay India Pvt. Ltd vs State Of Haryana And Another on 17 January, 2014
CRM-M-30608-2012(O&M) -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-30608-2012(O&M)
Date of decision: 17.1.2014
M/s eBay India Pvt. Ltd.
...Petitioner
Versus
State of Haryana and another
...Respondents
CORAM: HON'BLE MR.JUSTICE M. JEYAPAUL
Present: Mr. R.S. Rai, Sr. Advocate with
Mr. Anurag Arora, Advocate for the petitioner.
Mr. C.S. Bakhshi, Addl. A.G., Haryana.
Mr. Ravi Sharma, Advocate for respondent No.2.
****
M. Jeyapaul, J. (Oral)
Learned Senior counsel appearing for the petitioner would submit that a cancellation report was already filed by the respondent - police and therefore nothing survives in this petition. In view thereof, the petition may be dismissed as infructuous.
In view of the above, the petition stands dismissed as infructuous.
17.1.2014 (M. JEYAPAUL)
Brij JUDGE
Mohan Brij
2014.01.20 20:08
I attest to the accuracy and
integrity of this document
Chandigarh