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Punjab-Haryana High Court

M/S Ebay India Pvt. Ltd vs State Of Haryana And Another on 17 January, 2014

                     CRM-M-30608-2012(O&M)                                              -1-

                               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                              CHANDIGARH

                                                       CRM-M-30608-2012(O&M)
                                                       Date of decision: 17.1.2014

                     M/s eBay India Pvt. Ltd.
                                                                                       ...Petitioner

                                          Versus

                     State of Haryana and another
                                                                                     ...Respondents

                     CORAM: HON'BLE MR.JUSTICE M. JEYAPAUL

                     Present:       Mr. R.S. Rai, Sr. Advocate with
                                    Mr. Anurag Arora, Advocate for the petitioner.

                                    Mr. C.S. Bakhshi, Addl. A.G., Haryana.

                                    Mr. Ravi Sharma, Advocate for respondent No.2.

                                                ****

                     M. Jeyapaul, J. (Oral)

Learned Senior counsel appearing for the petitioner would submit that a cancellation report was already filed by the respondent - police and therefore nothing survives in this petition. In view thereof, the petition may be dismissed as infructuous.

In view of the above, the petition stands dismissed as infructuous.




                     17.1.2014                                         (M. JEYAPAUL)
                     Brij                                                   JUDGE




Mohan Brij
2014.01.20 20:08
I attest to the accuracy and
integrity of this document
Chandigarh