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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)A notice under sub rule (1) shall be given either personally or by registered post or by affixing it to the persons' residence or last known residency with in the constituency or left in the office of the Tehsildar in case of clause (d) of sub-rule (1).