Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(9) in The Andhra Pradesh Towns Nuisances Act, 1889 (9)Depositing rubbish, stones, etc.:— Whoever without reasonable excuse throws or lays down any dirt, filth, rubbish, or any stones or building materials.
