Punjab-Haryana High Court
State Of Punjab And Another vs Karam Singh And Others on 2 December, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 1135 of 1993 (O&M)
State of Punjab and another ... Appellants
vs
Karam Singh and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Rajesh Bindal J.
For the detailed reasons recorded in a separate order passed today in R. F. A. No. 1133 of 1993 - State of Punjab and another vs Norata Singh alias Narata Ram, the present appeal is dismissed.
2.12.2008 ( Rajesh Bindal) vs. Judge