Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(7) in Postal Export (Electronic Declaration and Processing) Regulations, 2022 (7)The postal authorities shall furnish the proof of export and corresponding electronic data, captured on the PBE Automated System, to Customs.
