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[Cites 0, Cited by 0] [Section 211] [Entire Act]

Union of India - Subsection

Section 211(bc) in The Finance Act, 2018

(bc)"gross domestic product" means the sum of the gross value added by all resident production units plus that part of taxes, less subsidies, on products, which is not included in the valuation of output, during a financial year, reckoned at current market prices, as published by the Central Statistics Office from time to time;