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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Odisha - Subsection

Section 103(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)where the structure of the form work used in concreting work is designed by a professional engineer, such engineer shall be responsible for the supervision of construction and stability of such structure.