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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Sikkim - Subsection

Section 93(1) in Sikkim Co-Operative Societies Act, 1978

(1)The principal of and interest on the bonds issued under section 92 shall, subject to such maximum amount as may be fixed by the Government and subject to such conditions as the Government may think fit to impose, carry the guarantee of the Government.