Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(5)(xvi) in Haryana Municipal Entertainment Duty Act, 2019 (xvi)shows for exhibiting of news-reels, documentary films and other films, released and organized by the Public Relations Department, Haryana -