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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(f) in Uttar Pradesh State Universities Act, 1973

(f)until rules are made under Section 17, any vacancy in a post of Registrar, Deputy Registrar or Assistant Registrar may be filled on a provisional basis by the Chancellor, in the case of the post of Registrar and by the Vice-Chancellor in the case of the post of Deputy Registrar or Assistant Registrar;