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Gujarat High Court

Mayank Bhagwandas Shethwala vs High Court Of Gujarat on 1 May, 2019

Author: N.V.Anjaria

Bench: N.V.Anjaria

           C/SCA/6231/2018                                  ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 6231 of 2018

==========================================================
                     MAYANK BHAGWANDAS SHETHWALA
                                 Versus
                     HIGH COURT OF GUJARAT & 1 other(s)
==========================================================
Appearance:
MR KB PUJARA(680) for the Petitioner(s) No. 1
LAW OFFICER BRANCH(420) for the Respondent(s) No. 1,2
MR GM JOSHI(370) for the Respondent(s) No. 1
MR HEMANG M SHAH(5399) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                              Date : 01/05/2019

                               ORAL ORDER

Affidavit­in­reply filed on behalf of the respondent no.1, tendered today by learned advocate for the respondent Mr. Gautam Joshi, is taken on record.

The petition shall be posted next on 18.06.2019.

(N.V.ANJARIA, J) Manshi Page 1 of 1 Downloaded on : Sun Jun 30 19:05:59 IST 2019