Gujarat High Court
Mayank Bhagwandas Shethwala vs High Court Of Gujarat on 1 May, 2019
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/6231/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 6231 of 2018
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MAYANK BHAGWANDAS SHETHWALA
Versus
HIGH COURT OF GUJARAT & 1 other(s)
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Appearance:
MR KB PUJARA(680) for the Petitioner(s) No. 1
LAW OFFICER BRANCH(420) for the Respondent(s) No. 1,2
MR GM JOSHI(370) for the Respondent(s) No. 1
MR HEMANG M SHAH(5399) for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 01/05/2019
ORAL ORDER
Affidavitinreply filed on behalf of the respondent no.1, tendered today by learned advocate for the respondent Mr. Gautam Joshi, is taken on record.
The petition shall be posted next on 18.06.2019.
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