Supreme Court - Daily Orders
Amruddin Ansari (Dead)Through Lrs vs Afajal Ali on 11 July, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.3 COURT NO.8 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17789/2021
(Arising out of impugned final judgment and order dated 24-10-2019
in SA No. 424/2005 passed by the High Court Of Chhatisgarh At
Bilaspur)
AMRUDDIN ANSARI (DEAD)THROUGH LRS. & ORS. Petitioner(s)
VERSUS
AFAJAL ALI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.76449/2022-CONDONATION OF DELAY
IN FILING)
Date : 11-07-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. B. Shravanth Shanker, AOR
Mr. Abhinav Jaganathan, Adv.
Mr. Vinay P. Tripathi, Adv.
Ms. Preeti Shukla, Adv.
Mr. Rahul Jajoo, Adv.
Mr. Rijuk Sarkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners prays for and is granted six weeks’ time to produce additional documents.
List the matter after six weeks.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by JAGDISH KUMAR Date: 2022.07.11 18:24:17 IST Reason: