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Supreme Court - Daily Orders

Amruddin Ansari (Dead)Through Lrs vs Afajal Ali on 11 July, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.3                               COURT NO.8                  SECTION IV-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17789/2021

     (Arising out of impugned final judgment and order dated 24-10-2019
     in SA No. 424/2005 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     AMRUDDIN ANSARI (DEAD)THROUGH LRS. & ORS.                              Petitioner(s)

                                                     VERSUS

     AFAJAL ALI & ORS.                                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.76449/2022-CONDONATION OF DELAY
     IN FILING)

     Date : 11-07-2022 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                 Mr.   B. Shravanth Shanker, AOR
                                       Mr.   Abhinav Jaganathan, Adv.
                                       Mr.   Vinay P. Tripathi, Adv.
                                       Ms.   Preeti Shukla, Adv.
                                       Mr.   Rahul Jajoo, Adv.
                                       Mr.   Rijuk Sarkar, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioners prays for and is granted six weeks’ time to produce additional documents.

List the matter after six weeks.

(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by JAGDISH KUMAR Date: 2022.07.11 18:24:17 IST Reason: