(c)"Owner a [factory or a Gur, Rab or Khandsari Sugar Manufactory Unit] [Inserted by U.P. Act No. II of 1960)] will included occupier of [a factory or a Gur, Rab or Khandsari Sugar Manufacturing Unit] [Inserted by U.P. Act No. II of 1960)] and the Person, by of [the factory or a Gur, Rab or Khandsari Sugar Manufacturing Unit] [Substituted by U.P. Act No. II of 1960)].
