Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(c) in Rajasthan Stamp Rules, 2004 (c)Copies of maps and plans, printed copies of or extracts from registers given on printed form when chargeable with duty under Article 22 of the Schedule of the Act;
