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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(3)(e) in New Town Kolkata Planning Area (Building) Rules, 2014

(e)such other certificates /documents/ declarations as are necessary under any law for the time being in force or as the Sanctioning Authority may, from time to time, specify in this behalf.