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Orissa High Court

Grapco Industries Ltd vs Allied Resins .... Opposite Party on 18 July, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    CMPAT No.2 of 2001

        Grapco Industries Ltd.                 ....          Petitioner
                                                                None
                                  -versus-
        Allied Resins                         ....    Opposite Party
                                               Mr. Himanshu Shekhar
                                                   Officail Liquidator

                CORAM:
                DR. JUSTICE S.K. PANIGRAHI

                                  ORDER
Order                            18.07.2024
No.

53. 1. This matter is taken up through hybrid arrangement.

2. As per the Report No.5 filed by the Official Liquidator in compliance of the order dated 13.10.2023 passed by this Court in CMPAT No.2 of 2001, this Court directs to speed up the winding up proceedings and also directs the learned Assistant Registrar of DRT-1 (Now, Ld. Registrar, DRT-3) to transfer the sale proceeds along with accrued interest thereon (against sale of Alwar property) amounting to Rs.1,57,20,000/- as on 05.12.2007 to the Official Liquidator to proceed further for invitation of Page 1 of 2 // 2 // claim by publishing the notice in newspapers and adjudication of the claim thereof.

3. List this matter on 24th September, 2024.

(Dr. S.K. Panigrahi) Judge Sumitra Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 19-Jul-2024 18:16:09 Page 2 of 2