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[Cites 0, Cited by 16] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Wild Life (Protection) Act, 1972

(1)The Central Government may, for the purposes of this Act, appoint,-
(a)a Director of Wildlife Preservation;
(b)Assistant Directors of Wildlife Preservation; and
(c)such other officers and employees as may be necessary.