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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1)(c) in The Punjab State Aid to Industries Rules, 1936

(c)The affidavit to the effect that all goods manufactured by units in the State of Haryana have been sold either in the course of Inter-State trade or commerce or exported outside India or sold within the State of Haryana.