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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(7) in Telangana Districts (Formation) Act, 1974

(7)[ Notwithstanding anything contained in subsection (5), Government may issue notification under subsection (1) to form a new District, Revenue Division, Mandal, Village in variance to the proposals notified under subsection (5).] [Added by Act No.1 of 2017.]