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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(8)(ix) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

(ix)The candidates admitted in Private Un-Aided Colleges (Minority) shall pay tuition fees, special fees and other fees, if any, as approved by the fee committee.