Himachal Pradesh High Court
Deepak Verma vs . Bansi Ram & Anr. on 10 November, 2023
Author: Virender Singh
Bench: Virender Singh
Deepak Verma Vs. Bansi Ram & anr.
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Cr. Revision No. 77 of 2022 10.11.2023 Present: Mr. Tamanna Sharma, Advocate vice Mr. Vipin Pandit, Advocate, for the petitioner.
Mr. Vivek Negi, Advocate, for respondent No. 1. Mr. Tejasvi Sharma, Addl. A.G. with Ms. Leena of Guleria, Dy. A.G., for respondent No. 2.
Order dated 1.9.2023 be complied with, within rt three weeks. List on 1.12.2023.
(Virender Singh) Judge November 10, 2023 (kalpana) ::: Downloaded on - 10/11/2023 20:38:22 :::CIS