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[Cites 0, Cited by 0] [Section 283] [Entire Act]

Union of India - Subsection

Section 283(b) in Cantonments Act, 1924

(b)with fine which may extend to one hundred rupees and, in the case of a continuing contravention, with an additional fine which may extend to twenty rupees for every day during which such contravention continues after conviction for the first such contravention; or