Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Chattisgarh - Subsection

Section 58(1)(vi) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(vi)any other papers directed by the Election Commission to be kept in a sealed packet.